Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26(7)(II) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(II)"project" means the object for which monies are proposed to be raised to cover the objects of the issue;