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[Cites 0, Cited by 0] [Section 11] [Entire Act]

International Treaty - Subsection

Section 11(1) in Agreement Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons

(1)Either of the Contracting States may grant pardon, amnesty or commutation of the sentence in accordance with its domestic law, giving immediate communication thereof to the other State.