Section 1971 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984
1971.
G.S.R. 686(E), dated 26th September, 1984. - In exercise of the powers confirmed under Section 27 of the Khadi and Village Industries Commission Act, 1956 (61 of 1956), the Khadi and Village Industries Commission, hereby makes with the previous sanction of the Central Government, the following Regulations, namely ;
