Allahabad High Court
State Of U.P. vs Ravi Alias Sachin Yadav on 27 January, 2011
Bench: Ravindra Singh, Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- GOVERNMENT APPEAL No. - 361 of 2011 Petitioner :- State Of U.P. Respondent :- Ravi Alias Sachin Yadav Petitioner Counsel :- G.A. Hon'ble Ravindra Singh,J.
Hon'ble Arvind Kumar Tripathi,J.
Heard learned A.G.A.
Summon the lower court record within a period of six weeks from today.
List for admission on 16.3.2011.
Order Date :- 27.1.2011 Rk