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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 40A in The Employees' Provident Funds Scheme, 1952

40A. [ Supply of pass books to the members. [Inserted by G.S.R. 341, dated 9.7.1992 (w.e.f. 25.7.1992).]

- With effect from such date as the Commissioner may specify in this behalf, every employer shall, on an employee becoming a member of the fund, provide a pass book to every such member and maintain the same in such form and manner as the Commissioner may direct from time to time:Provided that different dates may be specified for different industries or classes of establishments or for different areas.]