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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(b) in The State Of Mizoram Act, 1986

(b)the rights, liabilities an obligations of the Administrator of the existing Union territory of Mizoram in his capacity as such, or of the Government of that Union territory.