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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4) in The Designs Rules, 2001

(4)The procedure specified in [sub-rules (3) to (11)] [Substituted by S.O. 1460(E), dated 17.6.2008 (w.e.f. 17.6.2008). ] of rule 29 relating to leaving evidence and hearing shall, so far as may be, apply to the hearing of the application under section 31 as they apply to the hearing of a petition under section 19.CERTIFICATES