Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Goa - Subsection Section 66(2) in The Corporation of the City of Panaji (Election) Rules, 2004 (2)The returning officer shall cause to be provided at every polling station a compartment in which the voters can record their votes screened from observation.
