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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(7)(b) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(b)The remaining seats shall be for the general category out of which upto fifteen per centum may be filled up by NRI.