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State of Tamilnadu - Section

Section 65 in Tamil Nadu Chit Funds Act, 1961

65. Act not to apply in certain chits.

- The provisions of this Act shall not apply in respect of-
(1)any chit started before the commencement of this Act, or
(2)any chit the chit amount of which or where two or more chits are started or conducted simultaneously by the same foreman, the aggregate chit amount of which does not exceed one hundred rupees.