Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] State of Rajasthan - Subsection Section 51(1)(f) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970 (f)The Superintendent shall be incharge of office correspondence, interviews with visitors and showing them round the Home.