Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Himachal Pradesh - Subsection

Section 77(1) in Himachal Pradesh Waqf Rules, 2016

(1)An Application under section 83 of the Act to the Tribunal shall be made in Form HPWB-XXIII.