Section 2(a) in Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006

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State of Andhra Pradesh - Subsection

Section 2(a) in Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006

(a)Agriculture means

(i)the raising of any crop or garden produce ; or

(ii)the raising of orchards; or

(iii)the raising of pasture; or

(iv)Hay-ricks ;