Himachal Pradesh High Court
Kanta Sharma vs . State Of H.P. & Others on 8 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kanta Sharma vs. State of H.P. & others CWP No. 1924 of 2022.
.
08.08.2022. Present: Mr. Devinder Sharma, Advocate vice Mr. C.N.Singh, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Mr. Ashwani Sharma and Mr. Anil Jaswal, Additional Advocate Generals, for respondent Nos. 1 and 2.
Respondent Nos. 3 and 4however, there is no appearance on their behalf.
r have been served, Rejoinder to the reply of respondent Nos. 1 and 2 be filed within four weeks. List on 12.09.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) August 08, 2022. Judge (krt) ::: Downloaded on - 08/08/2022 20:04:17 :::CIS