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[Cites 0, Cited by 1] [Section 58(2)] [Section 58] [Entire Act]

State of Goa - Subsection

Section 58(2)(a) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(a)the procedure to be followed and the powers that may be exercised by the Controller, Rent Tribunal, Appellate Board, and Administrative Tribunal in the performance of their functions under this Act;