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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(9A) in West Bengal Municipal Act, 1993

(9A)[ "Computer network" and "Computer resource" have the same meaning as explained in sub-clauses (j) and (k) of sub-section (1) respectively in section 2 of the information Technology Act, 2000; (21 of 2000)] [Inserted by West Bengal Act No. 9 of 2018, dated 17.4.2018.]