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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(k) in Orissa Municipal Act, 1950

(k)[ incurs any of the disqualifications specified in Clauses (xiv) to (xvii) of Sub-section (1) of Section 16] [Inserted vide Orissa Ac[ No. 11 of 1994 w.e.f. 31.5.1994.].