Delhi High Court - Orders
Sushila Devi & Ors vs Sandeep Kumar (United India Insurance ... on 6 December, 2022
$~9.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 411/2015
SUSHILA DEVI & ORS ..... Appellants
Through: Mr. S.N. Parashar, Advocate.
versus
SANDEEP KUMAR
(UNITED INDIA INSURANCE OC LTD ) ..... Respondent
Through: Mr. Ravi Sabharwal, Advocate for
respondent No. 3.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 06.12.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Learned counsel for the appellants seeks an adjournment. At request, the matter is adjourned. List on 09.12.2022.
GAURANG KANTH, J DECEMBER 06, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:09.12.2022 16:13:35