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Delhi High Court - Orders

Sushila Devi & Ors vs Sandeep Kumar (United India Insurance ... on 6 December, 2022

                           $~9.
                           *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +      MAC.APP. 411/2015
                                  SUSHILA DEVI & ORS                                ..... Appellants
                                                     Through:     Mr. S.N. Parashar, Advocate.

                                                     versus

                                  SANDEEP KUMAR
                                  (UNITED INDIA INSURANCE OC LTD ) ..... Respondent
                                                     Through:     Mr. Ravi Sabharwal, Advocate for
                                                                  respondent No. 3.

                                  CORAM:
                                  HON'BLE MR. JUSTICE GAURANG KANTH
                                                    ORDER

% 06.12.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

Learned counsel for the appellants seeks an adjournment. At request, the matter is adjourned. List on 09.12.2022.

GAURANG KANTH, J DECEMBER 06, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:09.12.2022 16:13:35