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State of Rajasthan - Section

Section 331 in The General Rules (Civil), 1986

331. Register of orders to Amin.

- In every Civil Court a register shall be maintained in the prescribed form (Reg. 59) of all orders issued to Amins. This register shall be checked by the Presiding Officer weekly and he shall note in it, in his own handwriting, whether explanation given of delay is or is not satisfactory, and if it is not what orders have been passed.