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State of Tamilnadu - Section

Section 5 in The Tamil Nadu Municipal Corporations General Subordinate Service Rules, 1996

5. Inter-se seniority between Junior Assistant-cum-Typists and Steno-typists.

- There shall be one common seniority list in a corporation for the posts of Junior Assistant-cum-typist and Steno-typist and the inter-se seniority for the holders of the posts of Junior Assistant-cum-typist and Steno-typist shall be fixed based on the date of appointment and the seniority accorded in the recruitment panel by the Appointment Committee of the Corporation. If appointments to both the posts of Junior Assistant-cum-typist and Steno-typist are made simultaneously, the seniority accorded by the Appointment Committee shall be taken.