Section 27(2)(c) in The Multi-State Co-Operative Societies Rules, 2002

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(c) in The Multi-State Co-Operative Societies Rules, 2002

(c)Whether the balance-sheet and profit and loss account exhibit a true and fair view of the state of affairs of the multi-State co-operative society according to best of his information and explanation given to him and as shown by the books of the multi-State co-operative society; and

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Union of India - Subsection

Section 27(2)(c) in The Multi-State Co-Operative Societies Rules, 2002