Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Mizoram - Subsection Section 14(1) in The Mizoram Excise Act, 1973 (1)No person shall manufacture, import, export, transport, possess or sell charas (Cannabis Resin).
