Section 4(6) in The Lowis Jubilee Sanitarium (Acquisition) Act, 1986
(6)Any person in possession or custody or control of the whole or any part of the Sanitarium on the date immediately before the date of vesting shall, on the date of vesting, deliver the possession of the Sanitarium or part thereof to the State Government or to such person as may be specified by the State Government in this behalf.
