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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3)(a) in Himalayan Garhwal University Act, 2016

(a)The main campus of the university shall be at village-Dhaid Gaon, Block Pokhra, Pauri Garhwal, Uttarakhand. It may also have campuses or regional centres, study centres at other places provided that the procedures established by UGC and other statutory bodies shall be complied with. The University can open its second campus within the state in 5 (five) years of its Coming into existence with prior approval of the State Government. The university can open other campuses any time in a hill region located at an altitude greater than 1500 feet without any time limit.