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Supreme Court - Daily Orders

Indian Radiological And Imaging ... vs Union Of India on 1 May, 2017

Author: Deepak Gupta

Bench: Deepak Gupta

     ITEM NO.49                                COURT NO.14              SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     I.A. 5/2017 in Petition for Special Leave to Appeal (C)
     No. 11046/2016
     (Arising out of impugned final judgment and order dated 17/02/2016
     in WPC No. 6968/2011 passed by the High Court of Delhi at New
     Delhi)

     INDIAN RADIOLOGICAL AND IMAGING
     ASSOCIATION THROUGH ITS PRESIDENT                                 Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)
     (for impleadment)

     Date : 01/05/2017 This application was called on for hearing today.

     CORAM :                      HON'BLE MR. JUSTICE DEEPAK GUPTA
                                             [IN CHAMBERS]

     For Petitioner(s)                Mr.   Vikas Singh, Sr. Adv.
                                      Mr.   Venkatesh, Adv.
                                      Mr.   Varun Singh,Adv.
                                      Mr.   Lakshmi Raman Singh,Adv.

     For Respondent(s)
                                       Caveator-in-person,Adv.
                                       Mr. Aruneshwar Gupta,Adv.

                                      Mr.   Rahul Gupta, Adv.
                                      Mr.   Shekhar Gupta, Adv.
                                      Ms.   Ira Gupta, Adv.
                                      Mr.   Gagan Gupta,Adv.

                                      Mr. Prateek Bhatia, Adv.
                                      Ms. Vara Gaur, Adv.
                                      Mr. Gaurav Sharma,Adv.

                                      Mr.   Arvind Datar, Sr. Adv.
                                      Ms.   Nishtha Khurana, Adv.
                                      Mr.   S. Santanam Swaminadhan, Adv.
                                      Mr.   Zoheb Hossain,Adv.

                            UPON hearing the counsel the Court made the following
Signature Not Verified
                                               O R D E R

Digitally signed by POOJA SEHGAL Date: 2017.05.03 13:55:45 IST Reason: List before a Bench of which Hon'ble Mr. Justice Deepak Gupta is not a Member.



                         (POOJA SEHGAL)                 (SAROJ KUMARI GAUR)
                            SR. P.A.                        COURT MASTER