Bombay High Court
Mantra Sky Towers (M/S. Shembekar ... vs Addl. Collector, Sub-Div. Haveli And ... on 23 April, 2019
Author: S. S. Shinde
Bench: S. S. Shinde
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST)NO.12411 OF 2019
Mantra Sky Towers ..... Petitioner
Earlier known as M/s Shembekar
Industries through M/s Mantra
Properties and Developers Pvt. Ltd.
VERSUS
Additional Collector & Ors. ..... Respondents
Mr.Suresh Shah alongwith Rupesh Geete i/b Parinam Law Associates for petitioner.
Miss Munim alongwith Nawal Haindaday i/b Rajesh Kothari & Co. for Respondent no.6.
CORAM : S. S. Shinde DATED : 23rd APRIL, 2019 P.C. 1 Learned counsel for the petitioner has handed over copy of petition with annexures to the learned counsel for Respondent no.6. 2 Learned Counsel for Respondent no.6 prays for time. 3 At the request of learned counsel for Respondent no.6, stand over to 26.4.2019.
(S. S. SHINDE, J.) 1/2 ::: Uploaded on - 24/04/2019 ::: Downloaded on - 25/04/2019 03:51:31 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST)NO.12411 OF 2019 Mantra Sky Towers ..... Petitioner Earlier known as M/s Shembekar Industries through M/s Mantra Properties and Developers Pvt. Ltd.
VERSUS Additional Collector & Ors. ..... Respondents Mr.Suresh Shah alongwith Rupesh Geete i/b Parinam Law Associates for petitioner.
Miss Munim alongwith Nawal Haindaday i/b Rajesh Kothari & Co. for Respondent no.6.
CORAM : S. S. Shinde
DATED : 23rd APRIL, 2019
P.C.
1 Learned counsel for the petitioner has handed over copy of
petition with annexures to the learned counsel for
Respondent no.6.
2 Learned Counsel for Respondent no.6 prays for time.
3 At the request of learned counsel for Respondent no.6, stand
over to 26.4.2019.
(S. S. SHINDE,
J.)
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