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Bombay High Court

Mantra Sky Towers (M/S. Shembekar ... vs Addl. Collector, Sub-Div. Haveli And ... on 23 April, 2019

Author: S. S. Shinde

Bench: S. S. Shinde

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CIVIL APPELLATE JURISDICTION

                      WRIT PETITION (ST)NO.12411 OF 2019


                 Mantra Sky Towers                                ..... Petitioner
                 Earlier known as M/s Shembekar
                 Industries through M/s Mantra
                 Properties and Developers Pvt. Ltd.

                                         VERSUS

                 Additional Collector & Ors.                      ..... Respondents

Mr.Suresh Shah alongwith Rupesh Geete i/b Parinam Law Associates for petitioner.

Miss Munim alongwith Nawal Haindaday i/b Rajesh Kothari & Co. for Respondent no.6.

CORAM : S. S. Shinde DATED : 23rd APRIL, 2019 P.C. 1 Learned counsel for the petitioner has handed over copy of petition with annexures to the learned counsel for Respondent no.6. 2 Learned Counsel for Respondent no.6 prays for time. 3 At the request of learned counsel for Respondent no.6, stand over to 26.4.2019.

(S. S. SHINDE, J.) 1/2 ::: Uploaded on - 24/04/2019 ::: Downloaded on - 25/04/2019 03:51:31 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST)NO.12411 OF 2019 Mantra Sky Towers ..... Petitioner Earlier known as M/s Shembekar Industries through M/s Mantra Properties and Developers Pvt. Ltd.

VERSUS Additional Collector & Ors. ..... Respondents Mr.Suresh Shah alongwith Rupesh Geete i/b Parinam Law Associates for petitioner.

Miss Munim alongwith Nawal Haindaday i/b Rajesh Kothari & Co. for Respondent no.6.

                                       CORAM :           S. S. Shinde

                                       DATED     :       23rd APRIL, 2019

P.C.

1                Learned counsel for the petitioner has handed over copy of

petition with                        annexures to the learned counsel for

Respondent no.6.

2                Learned Counsel for Respondent no.6 prays for time.

3                At the request of learned counsel for Respondent no.6, stand

over to 26.4.2019.



                                                                  (S. S. SHINDE,

J.)

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