Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(xiii) in Telangana State District Mineral Foundation (Trust) Amendment Rules, 2018 (xiii)"Public Representative Members" means elected Member of Parliament, Lok Sabha or Rajya Sabha and State Legislative Assembly or Legislative Council.
