Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in The University of Rajputana (Amendment) Act 1951 3. Amendment of section 41. - In section 41 of the said Acts, for the words "or otherwise", the words "or as a tabulator" shall be substituted.
