Section 8(ii) in The Rajasthan Agricultural Produce Markets Rules, 1963
(ii)[ Every list of voters prepared under sub-rule (i) shall show the serial number of the voters, his or her full name, [age] [Notification No. F. 10(2)/Gr. V/67, dated 30.7.1968-Rajasthan Gazette Extraordinary Part IV-C, dated 31.7.19638, page 382.], his/her fathers or husbands name, his or her residence and the nature of his or her qualification.]
