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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(c) in Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017

(c)The applicant whose regularization application is under process or refused under section 113-A of the Act, may apply for exemption under section 113-C of the Act to the competent authority by withdrawing the application and by preferring a fresh application, subject to compliance of these rules.