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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(2) in Children's University Act, 2009

(2)The University may incur expenditure from the University Fund and development fund, if any. established by the University for the purpose of -
(i)initialing and maintaining any self financed academic course, and
(ii)development work.
with the prior approval of the State Government, if such expenditure imposes financial liability on the State Government.