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Calcutta High Court

Pcit vs Tanuj Holdings Pvt. Ltd on 31 July, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                    ORDER SHEET
                      GA 754/2017; ITAT 81/2017; GA 753/2017

                          IN THE HIGH COURT AT CALCUTTA

                        Special    Jurisdiction(income tax)

                                    ORIGINAL SIDE




                                PCIT, CENTRAL-1, KOL.

                                        Versus

                               TANUJ HOLDINGS PVT. LTD.


     BEFORE:

     The Hon'ble JUSTICE ANIRUDDHA BOSE

The Hon'ble JUSTICE AMITABHA CHATTERJEE Date : 31st July, 2018.

Mr. P. Dudheria, Adv.

The Court : Accommodation is prayed for on behalf of the revenue. Let the appeal and the connected applications be listed in the monthly list of September 2018.

(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) tk