Calcutta High Court
Pcit vs Tanuj Holdings Pvt. Ltd on 31 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
GA 754/2017; ITAT 81/2017; GA 753/2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(income tax)
ORIGINAL SIDE
PCIT, CENTRAL-1, KOL.
Versus
TANUJ HOLDINGS PVT. LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE Date : 31st July, 2018.
Mr. P. Dudheria, Adv.
The Court : Accommodation is prayed for on behalf of the revenue. Let the appeal and the connected applications be listed in the monthly list of September 2018.
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) tk