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State of Tamilnadu - Section

Section 30 in The Tamil Nadu Ancient and Historical Monument and Archaeological Sites and Remains Act, 1966

(30)Power to issue directions. -Notwithstanding anything contained in this Act, the State Government may from time to time issue directions for the guidance of its officers in matters connected with the administration of this Act, and the officers shall comply with such directions. Maharashtra. - Section 32. -Same as section 30 in Gujarat.