Section 13(2)(a) in The Bihar and Orissa Nurses Registration Act, 1935

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State of Bihar - Subsection

Section 13(2)(a) in The Bihar and Orissa Nurses Registration Act, 1935

(a)the particulars specified in clauses (a) to (c) of sub-section (1) in the manner therein laid down in regard to persons whose names have been entered in any register during the year to which such supplementary lists appertain; and

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State of Bihar - Subsection

Section 13(2)(a) in The Bihar and Orissa Nurses Registration Act, 1935