Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(xv) in The Code of Conduct for Members of the Orissa Legislative Assembly

(xv)shall not display flags, emblems or any exhibits in the House without the permission of the Speaker;