Section 7(1)(b) in U.P. Cinemas (Regulation) Act, 1955

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State of Uttar Pradesh - Subsection

Section 7(1)(b) in U.P. Cinemas (Regulation) Act, 1955

(b)that the licensing authority or the State Government while considering the application or appeal, as the case may be, under Section 5 was under a mistake as to a matter essential to the question of grant or refusal of licence ; or

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State of Uttar Pradesh - Subsection

Section 7(1)(b) in U.P. Cinemas (Regulation) Act, 1955