Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Bengal Presidency - Subsection Section 14(a) in The Calcutta Port Rules, 1943 (a)shall have her best hawsers made fast to the flood moorings or to her own chains close to the moorings and hove taut with sufficient train to relieve the jerk on the chains and bits when the bore makes;
