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State of Rajasthan - Section

Section 123 in Rajasthan Panchayati Raj Rules, 1996

123. Delivery of the cattle to the owner.

(1)If the owner of the cattle or his agent appears within 3 days and claims the cattle, the pound keeper shall deliver to him the cattle, on payment of the fines and charges as fixed by Panchayat in respect of such cattle.
(2)The owner of the cattle or his agent on taking back the cattle shall sign in token of receipt of the cattle in the register prescribed for the purpose.