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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(4) in The Rajasthan Secondary Education Act, 1957

(4)grant certificates and diplomas to such persons as-
(a)have pursued a course of study in a recognised institution,
(b)are teachers of recognised institutions, or
(c)have studies privately under conditions laid down in the regulations,
and have passed the examination of the Board;