Delhi High Court - Orders
Subramanian Swamy vs Sonia Gandhi & Ors on 30 July, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 578/2021
CRL.M.A. 2879/2021 (stay)
SUBRAMANIAN SWAMY ..... Petitioner
Represented by: Mr. Satya Sabharwal, Adv.
versus
SONIA GANDHI & ORS. ..... Respondent
Represented by: Ms. Tarannum Cheema, Mr. Akash
Singh, Advs. for R-1&2.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 30.07.2021 The hearing has been conducted through Video Conferencing.
1. Learned counsel for the petitioner prays for an adjournment on the ground that the petitioner is unavailable.
2. Renotify on 18th November, 2021.
3. Interim order to continue.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
JULY 30, 2021 'ga' Signature Not Verified Digitally Signed By:JUSTICE CRL.M.C. 578/2021 Page 1 of 1 MUKTA GUPTA Signing Date:31.07.2021 11:16:23