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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Mahatma Gandhi National Rural Employment Guarantee Audit of Schemes Rules, 2011

(2)The Social Audit Unit shall be responsible for the following, namely:-
(a)build capacities of Gram Sabhas for conducting social audit; and towards this purpose, identify, train and deploy suitable resource persons at village, block, district and state level, drawing from primary stakeholders and other civil society organisations having knowledge and experience of working for the rights of the people.
(b)prepare social audit reporting formats, resource material, guidelines and manuals for the social audit process;
(c)create awareness amongst the labourers about their rights and entitlements under the Act;
(d)facilitate verification of records with primary stakeholders and work sites;
(e)facilitate smooth conduct of social audit Gram Sabhas for reading out and finalising decisions after due discussions;
(f)host the social audit reports including action taken reports in the public domain.