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Union of India - Section

Section 21 in The Insecticides Rules, 1971

21. Qualifications of Insecticide Analyst.

- A person shall be eligible for appointment as an Insecticide Analyst under the Act only if he possesses the following qualification, namely: -
(a)a graduate in Agriculture or a graduate in Science with Chemistry as a special subject; and
(b)adequate training in analysing insecticides in a recognised Laboratory.