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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(4)(e) in The Himachal Pradesh Panchayati Raj Act, 1994

(e)entrust the gram Panchayat with the collection of land revenue on behalf of the Government and the maintenance of such records as are connected therewith; and