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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

NCT Delhi - Subsection

Section 51(1)(b) in The Delhi School Education Rules, 1973

(b)where no such playground is available due to the location of the school in an area where no suitable open space is available, the school shall make arrangement for a playground in a nearby area where students could be provided the facilities for games and sports;