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[Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act]

State of Jharkhand - Subsection

Section 78(7)(h) in Bihar Coal Mining Area Development Authority Rules, 1988

(h)The Chief Medical Officer or any other officer authorised by him in this behalf may enter into or on any land or building for the purpose of making any enquiry, inspection, examination or survey or of executing any means which may be necessary for the control and suppression to mosquito breeding and of mosquito born disease: