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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2)(iv) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984

(iv)every other officer or employee whose conditions of service are regulated by rules framed under the proviso to article 309 of the Constitution of India immediately before the commencement of this Act, other than the village officers and law officers; whether appointed before or after the commencement of this Act.