Section 11(4)(a) in The Jammu and Kashmir Agricultural Income Tax Act, 1962

[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(4)(a) in The Jammu and Kashmir Agricultural Income Tax Act, 1962

(a)in the caste of an order of assessment, confirm, reduce, enhance or annual the assessment or set aside the assessment, and direct the assessing authority to make a fresh assessment after such further enquiry as may be directed and

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State of Jammu-Kashmir - Subsection

Section 11(4)(a) in The Jammu and Kashmir Agricultural Income Tax Act, 1962