Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(2)(b) in The Rajasthan Mica Act, 1958 (b)enclose the mica seized in a package and placed on such package a mark indicating that the mica therein contained has been seized, and