Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 552 in Rules under the United Provinces Excise Act, 1910

552. Checking of trees by supervisor.

- When checking trees the supervisor will initial and date the number of a tree which he has checked in his village register but he will not tick or initial or date any number which has already once been initialled and dated. In his daily diaries he will mention the serial number of trees checked by him on a date for the first time in a tari year under head IV and the serial number checked on any other occasion than the first under head V. He will also give the total number of trees checked, under heads IV and V.Note - When checking trees for the first time in a year the Tari Supervisor shall inscribe his initial and the date of checking on each tree with the paint prescribed by the Department from time to time. Unless this is done the checking will not be considered as having been actually carried out.