Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(e) in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004 (e)The final inspection note shall thereafter be placed before the Chief Justice for approval and passing orders for circulation to the Full Court.
